Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 103 in The U.P. Water Supply and Sewerage Act, 1975

103. Repeal and saving.

(1)The Uttar Pradesh Water Supply and Sewerage (Second Ordinance, 1975, is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act, as if this Act had come into force on May 20, 1975 (U.P. Ordinance 10 of 1975).[Inserted by Section 2 of Act No. 16 of 1999.]