Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(1) in Bihar Government Servant's Conduct Rules, 1976 (1)Every Government servant shall at all times-(i)maintain absolute integrity;(ii)maintain devotion to duty; and(iii)do nothing which is unbecoming of a Government servant.
