Calcutta High Court
Shree Shree Satyanarayan & Ors vs S.C.Chunder on 16 April, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
E.O.S. No. 12 of 1973
IN THE HIGH COURT AT CALCUTTA
EXTRA ORGINARY JURISDICTION
ORIGINAL SIDE
SHREE SHREE SATYANARAYAN & ORS.
Versus
S.C.CHUNDER
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 16th April, 2014.
Appearance:
Mr. S.S. Bhutoria, Adv.
... for the plaintiffs The Court: It was submitted on behalf of the plaintiffs that the suit was already disposed of.
Let the disposal of EOS No. 12 of 1973 be recorded.
(DEBANGSU BASAK, J.) sg2