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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(4) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(4)An abstract of the Act and the rules made thereunder shall be displayed in every beedi industrial premises in such form as the Government may, by notification in the [Fort St. George Gazette] [Now Tamil Nadu Government Gazette.], specify.