Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(3) in The Tirunelveli City Municipal Corporation Act, 1994 (3)The Tirunelveli Municipality, functioning immediately before the date of the commencement of this Act, shall be deemed to have been abolished from such commencement.
