Section 24(2)(v) in The Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

(v)accessing stored information from computer resource for the purpose of(a) implementing information security practices in the computer resource;

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