Section 181(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)In giving permission, under clause (a) of sub-section (1) a Kshettra Panchayat may prescribe the extent to which, and the conditions under which any roofs, caves, weather boards, shop-boards and the like may be allowed to project over such streets.