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Bombay High Court

Kirit Jayantilal Somaiya vs Uddhav Thackeray Chief Minister Of ... on 17 January, 2024

                                                                                   Board Sr.No.:-46

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

PUBLIC INTEREST LITIGATION LODGING NO. 19583 OF 2022

   Kirit Jayantilal Somaiya                                 ....PETITIONER
                V/S
   Uddhav Thackeray Chief Minister Of                     ....RESPONDENT

Maharashtra And 10 Ors.

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 17th January, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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