Bombay High Court
Kirit Jayantilal Somaiya vs Uddhav Thackeray Chief Minister Of ... on 17 January, 2024
Board Sr.No.:-46
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION LODGING NO. 19583 OF 2022
Kirit Jayantilal Somaiya ....PETITIONER
V/S
Uddhav Thackeray Chief Minister Of ....RESPONDENT
Maharashtra And 10 Ors.
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 17th January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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