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[Entire Act]
Union of India - Section
Section 26 in The Cost Audit Report Rules, 2001
26. Related Party Transactions:
Briefly describe the transfer pricing policy, followed by the company in respect of "related party relationship" as defined in the relevant cost accounting records rules made under clause (d) of sub-section (1) of section 209 of the Act. The following particulars may be furnished with regard to related party transactions| Particulars of related party | Product/activity | Quantity | Rate | Amount | Normal Price |
| 1 | |||||
| 2 | |||||
| 3 | |||||
| 4. etc. |