Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The National Commission For Safai Karamcharis (Amendment) Act, 2001

2. Amendment of section 1.-

In the National Commission for Safai Karamcharis Act, 1993 (64 of 1993 ) (hereinafter referred to as the principal Act), in section 1, in sub- section (4), for the figures, letters and words" 31st day of March, 2002 ", the figures letters and words" 29th day of February, 2004 " shall be substituted.