Section 26(2) in Tamil Nadu Transparency In Tenders Rules, 2000
(2)The Tender Accepting Authority [ may] [Substituted. [TNGGE No.345 / 11-12-2012 (No.SRO.A-36(a)/2012) - G.O.Ms.No.425 / 11th December, 2012].] seek extension of the validity of tenders for the completion of evaluation.[Provided that sum total of all extensions shall ordinarily not exceed 180 (one hundred and eighty) days.] [Added. [TNGGE No.345 / 11-12-2012 (No.SRO.A-36(a)/2012) - G.O.Ms.No.425 / 11th December, 2012].]
