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[Cites 1, Cited by 303]

Punjab-Haryana High Court

State Of Haryana And Another vs Santokh Singh And Others on 12 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH


                                          RFA No. 2226 of 1998 (O&M)


State of Haryana and another                           ...........Appellants



                               Vs.

Santokh Singh and others                               ........Respondents

CORUM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, Assistant Advocate General, Haryana.

None for the respondents.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1391 of 1997, titled Tahal Singh Vs. State of Haryana.

(RAJESH BINDAL) 12.10.2010 JUDGE shivani