Section 16 in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960
16. Duplicate licence for a cargo boat.
- If any subsisting licence granted in respect of a cargo boat is lost, the Conservator shall on the application of the owner or agent of such boat, issue a duplicate of the original licence for which a fee shall be payable in accordance with the scale prescribed by Appendix IV to these rules.
