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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(2)(b) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(b)Category II specified in clause (b) of sub-regulation (2) of regulation 3 , - Rs.3,00,000 lacs.