31D. [ Saving of laws in respect of anti-national activities. [Inserted by the Constitution (Forty-second Amendment) Act, 1976, Section 5 (w.e.f. 3-1-1977).]
- [ Repealed by the Constitution (Forty-third Amendment) Act , 1977, section 2 (w.e.f . 13-4-1978).]]Right to Constitutional Remedies
