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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(c) in The Orissa Medical Registration Act, 1961

(c)may appoint such other employees as they may consider necessary for carrying out the purposes of this Act, and shall pay them such salary and such allowance as they may determine.