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Himachal Pradesh High Court

Kunja Ram vs . State Of H.P And Ors on 19 April, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Kunja Ram Vs. State of H.P and ors CWP No.1818 of 2022 .

19.4.2022 Present: Mr. Tek Chand Sharma, Advocate for the petitioner.

Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No.1 and 2­State.

Leaving all questions of law open, admit.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 19.4.2022 (mamta) ::: Downloaded on - 20/04/2022 20:05:48 :::CIS