Supreme Court of India
Preeti Alok Singh vs Alok Anil Singh on 18 November, 2021
Author: Vikram Nath
Bench: Vikram Nath
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
I.A. No. 129098/2021
IN
TRANSFER PETITION (CRIMINAL) NO.65-66 OF 2021
PREETI ALOK SINGH Petitioner(s)
VERSUS
ALOK ANIL SINGH & ORS. Respondent(s)
O R D E R
I.A. No. 129098 of 2021 is an application seeking withdrawal of the above-mentioned Transfer Petitions, supported by an affidavit of the petitioner for the facts stated in the application.
Accordingly, I.A. No. 129098 of 2021 is allowed and the Transfer Petitions stand dismissed as withdrawn.
.................................J. [VIKRAM NATH] Signature Not Verified NEW DELHI;
Digitally signed by Dr. Mukesh NasaNOVEMBER 18, 2021 Date: 2021.11.22 19:16:18 IST Reason: