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State of Gujarat - Section

Section 25 in The Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986

25. Act to override all other enactment.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act or in any decree or Order of any court, tribunal or authority.