Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] Union of India - Subsection Section 72(1)(a) in The Prevention of Money-Laundering Act, 2002 (a)any property of a person has been attached under section 8 and no appeal against the order attaching such property has been preferred; or