Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(v) in Kerala Farmers' Debt Relief Commission Act, 2006 (v)"Co-operative Society" means a society registered or deemed to have been registered under the Kerala Co-operative Societies Act, 1969 (21 of 1969),
