Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(2) in Rajasthan Fisheries Rules, 1958 (2)The Fishery Officer may from time to time as the need be supply to the licensee a sufficient number of blank permits (Form No. 4) duly signed by him or any officer empowered by him in this behalf.
