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State of Uttar Pradesh - Section

Section 805 in Rules under the United Provinces Excise Act, 1910

805. Margin of strength allowed.

- In proving spirit issued at fixed strengths of 25°, 35° and 50" U.P., it will be sufficient for the officer-in-charge to satisfy himself that the strength is with 0.5° over the reputed strength. The issue of spirit below the fixed strength is not permitted.