Section 21 in The Rajasthan University of Health Sciences Act, 2005
21. Authorities of the University.
- The following shall be the authorities of the University, namely :-(a)the Board of Management;(b)the Academic Council;(c)the Finance Committee;(d)the Examination Committee;(e)the Faculties;(f)Board of Studies;(g)such other authorities as may be declared by the Statutes to be authorities of the University.
