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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4)(a) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(a)is the property of trust or endowment;