Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 23 in The Satara, Sholapur and Southern Maratha Country Laws Act, 1863 23. The following villages in pargana Mulgund:- (1)Mauje Mulgund.(2)Mauje Sherul.(3)Mauje Kabulayat Katti.(4)Mauje Harthi.(5)Mauje Chinchi.(6)Mauje Kallur.(7)Mauje Chaklabbi(8)Mauje Hirenarti.(9)Mauje Yergupi.(10)Mauje Narayanpur,(11)Mauje Nagarhalli.(12)Mauje Mantur.(13)Mauje Keresur.(14)Mauje Hebusr.(15)Mauje Karlvad.(16)Mauje Kuratti.(17)Mauje Chikk Narti.
