Delhi High Court - Orders
National Insurance Company Ltd vs Jawahar Prasad Keshri Alias Jawahir ... on 13 January, 2023
$~R-13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 328/2013
NATIONAL INSURANCE COMPANY LTD ..... Appellant
Through: Ms. Hetu Arora Sethi, Advocate.
versus
JAWAHAR PRASAD KESHRI alias
JAWAHIR SHAH & ORS. ..... Respondents
Through: Mr. Rajnish Kumar Jha, Advocate.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 13.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Mr. Rajnish Kumar Jha, learned counsel for the respondent, states that though he is the counsel on record, but he is unable to obtain any instructions from respondent No.1 and therefore, he seeks his discharge from the matter.
Accordingly, Mr. Rajnish Kumar Jha, advocate stands discharged as counsel for respondent No.1 from the present matter.
Let fresh Court notice be issued to the respondents, returnable on 17.03.2023.
GAURANG KANTH, J JANUARY 13, 2023/N3 Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:18.01.2023 17:27:32