Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 10 February, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 10-02-2023 Parties through their counsel.
As prayed by Shri Arvind Singh, Government counsel, list on Tuesday i.e. 14.02.2023 to enable him to verify the factum of marriage of appellant's sister.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
HK
Signature Not Verified
Signed by: HIMANSHU
KOSHTA
Signing time: 2/11/2023
2:36:49 PM