Section 333(2)(a) in The Punjab Municipal Corporation Act, 1976

[Cites 0, Cited by 0] [Section 333(2)] [Section 333] [Entire Act]

State of Punjab - Subsection

Section 333(2)(a) in The Punjab Municipal Corporation Act, 1976

(a)to restrict the slaughter of any animal in any place on the occasion of any religious festival or ceremony, subject to such conditions (non- compliance with which shall be punishable under this Act) as the Commissioner may, by public or special notice, impose in this behalf, or

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State of Punjab - Subsection

Section 333(2)(a) in The Punjab Municipal Corporation Act, 1976