Section 3(2)(k) in The Gujarat Ownership Flats Act, 1973

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State of Gujarat - Subsection

Section 3(2)(k) in The Gujarat Ownership Flats Act, 1973

(k)make a full and true disclosure of such other information and documents in such manner as may be prescribed; and give on demand true copies of such of the documents referred to in any of the clauses of this sub-section as may be prescribed as a reasonable charge therefor.

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State of Gujarat - Subsection

Section 3(2)(k) in The Gujarat Ownership Flats Act, 1973