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[Cites 0, Cited by 0] [Section 6(4F)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4F)(V) in THE FINANCE ACT, 2021

(V)after the twentieth proviso, the Explanation shall be numbered as Explanation I thereof and after Explanation 1 as so numbered, the following Explanation shall be inserted, namely;