Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 17 in West Bengal Premises Tenancy Rules, 1956 17. In addition to the searching fee referred to in the foregoing rules, an expedition fee of Re. 1 shall also be payable on every application for urgent inspection or information.
