Supreme Court - Daily Orders
Maharashtra State Electricity Board ... vs Super And Stainless Hi Alloys Ltd. ... on 22 July, 2016
Bench: Jagdish Singh Khehar, V. Gopala Gowda, Arun Mishra
C.A.Nos.5312-5313/2005 etc.etc. 1
ITEM NO.306(PH) COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).5312-5313/2005
MAHARASHTRA STATE ELECTRICITY BOARD &ANR Appellant(s)
VERSUS
SUPER & STAINLESS HI ALLOYS LTD. & ORS. Respondent(s)
(With appln.(s) for directions)
WITH
C.A. No.2108/2004
(With Office Report)
C.A. Nos.2109-2110/2004
(With Office Report)
C.A. No.5314/2005
(With Interim Relief and Office Report)
C.A. No.6587/2005
(With Interim Relief and Office Report)
C.A. No.7303/2005
(With appln.(s) for directions and Office Report)
SLP(C) No.6068/2006
(With Interim Relief and Office Report)
SLP(C) No.10732/2006
(With appln.(s) for directions and Office Report)
SLP(C) No.2880/2007
C.A. No.3018/2007
SLP(C) No.24502/2010
(With appln.(s) for directions and Interim Relief and Office
Report)
SLP(C) Nos.9092-9094/2013
(With Interim Relief and Office Report)
SLP(C) No.18280/2013
(With appln.(s) for impleadment and Office Report)
SLP(C) Nos.8197-8198/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
SLP(C) No.19878/2014
(With appln.(s) for impleadment and Interim Relief and Office
Report)
SLP(C) No.73/2015
Signature Not Verified
(With Interim Relief and Office Report)
Digitally signed by
SATISH KUMAR YADAV
Date: 2016.07.26
13:23:04 TLT
SLP(C) No.37871/2012
Reason:
(With appln.(s) for impleadment and appln.(s) for intervention and
appln.(s) for impleadment as party respondent and Interim Relief
and Office Report)
C.A.Nos.5312-5313/2005 etc.etc. 2
Date : 22/07/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr.Ranjit Kumar, SG
Mr. Pradeep Misra, Adv.
Mr.Daleep Dhyani, Adv.
Mr.Suraj Singh, Adv.
Mr.J.P.Cama, Sr.Adv.
Mr.Pankaj Kr.Mishra, Adv.
Mr. A. S. Bhasme, Adv.
Mr.M.G.Ramachandran, Adv.
Mr.Rahul Gupta, Adv.
Mr. E. M. S. Anam, Adv.
Mr. Romy Chacko, Adv.
Mr.Puneet Jain, Adv.
Mr.Bharat Rao, Adv.
Mr.Manu Maheshwari, Adv.
Mr.Apurv Taran, Adv.
Ms. Pratibha Jain, AOR(NP)
Mr. Bhargava V. Desai, Adv.
Ms.Akriti Dewan, Adv.
Mr. Nikhil Jain, Adv.
Mr.Gagandeep Sharma, Adv.
Ms.Preeti Singh, Adv.
Mr.Ankur Saigal, Adv.
Mr.Satyendra Kumar, Adv.
Mr.Himanshu Satija, Adv.
Mr. E. C. Agrawala, Adv.
For Respondent(s) Mr.Shekhar Naphade, Sr.Adv.
Mr.Amar Dave, Adv.
Mrs.Nandini Gore, Adv.
Mr.Kartik Bhatnagar, Adv.
Ms.Devnina Sehgal, Ad.
Ms.Tahira Karanjawala, Adv.
Ms.Neha Khandelwal, Adv.
Mrs Manik Karanjawala, Adv.
For M/s Karanjawala & Co., Adv.
C.A.Nos.5312-5313/2005 etc.etc. 3
Mr.Sanjay Sen, Sr.Adv.
Mr.M.P.Misrha, Adv.
Mr. M. T. George, Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr.M.G.Ramachandran, Adv.
Ms. Hemantika Wahi, Adv.
Ms.Aagam Kaur, Adv.
Mr. Ashok Mathur, Adv.
Mr. Praveen Chaturvedi, Adv.
Mr.V.K.Verma, Adv.
Mr. Raj Singh Rana, Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Mr.Soumyajit Pani, Adv.
Mr. Sunil Kumar Jain, Adv.
Mr. Purvish Jitendra Malkan, Adv.
Ms.Arnnima Singh, Adv.
Mr. Abhijeet Sinha, Adv.
Mr. Ramesh Lal Bhatia, Adv.
Mr. Chirag M. Shroff, Adv.
Mr.Shivaji M.Jadhav, Adv.
Mr.Ravindra Kumar, Adv.
Mr.Jatin Zaveri, Adv.
Mr.P.N.Gupta, Adv.
Mrs.Bharti Gupta, Adv.
Ms.Garima Prashad, Adv.
Mr.Pragyan Sharma, Adv.
Mr.Shikhar Garg, Adv.
Mr.Ganesh Bapu T.R., Adv.
Mr.Ravi Kant, Adv.
Mr.P.V.Yogeswaran, Adv.
Mr.Dipak Bhattacharya, Adv.
Mr.Y.K.Sagar, Adv.
Mr.S.Mukherjee, Adv.
Mr.V.K.Sidharthan, Adv.
C.A.Nos.5312-5313/2005 etc.etc. 4
Mr.Anjani Kumar Mishra, Adv.
Mr.Avinash Kumar, Adv.
Mr.Haresh Raichura, Adv.
Mr.Matrugupta Mishra, Adv.
Mr.Piyus Singh, Adv.
Ms.Sharmila Upadhyay, Adv.
M/s AP & J Chambers, Adv.
Upon hearing the counsel the Court made the following
O R D E R
It is not possible to conclude hearing in these matters on Mondays and Fridays in terms of the present roster. Since hearing in these matters is likely to take more than three complete working days, post for hearing on 09.08.2016, subject to the approval of Hon'ble the Chief Justice of India.
To be taken up at 10.30 A.M.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS COURT MASTER