Indian Kanoon - Search engine for Indian Law

Patna High Court - Orders

Md. Azazool Haque @ Azazul Haque & Anr vs Subhadra Devi & Anr on 16 November, 2009

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                                MA No.535 of 2008
                      MD. AZAZOOL HAQUE @ AZAZUL HAQUE & ANR
                                      Versus
                               SUBHADRA DEVI & ANR
                                   -----------
4.   16.11.2009

As prayed for, two weeks' time is allowed to learned counsel for the appellants to take steps for fresh service of notice on respondent nos. 6 to 8 under registered cover with A/D at the correct present address, failing which the memo of appeal shall stand rejected as against them without further reference to a Bench.

(Ramesh Kumar Datta,J.) Spal/