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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar Elementary School Education Committee Act, 2007

(3)The Vidyalaya Shiksha Samiti may pass a no confidence motion against the Chairperson and/or the Secretary by two third majority and shall elect a Chairperson and/or a Secretary from among the other members.