Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 17 in Nagaland Excise Rules

17. Import of overseas foreign liquor.

- Overseas foreign liquor may be imported into Nagaland under cover of a pass and in accordance with the rules immediately hereinafter following and in compliance with the rules in force in the place of export.I. Import by Persons Holding Licences for the Wholesale or Retail Sale of Foreign Liquor