Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Jharkhand - Subsection Section 36(1) in Jharkhand Municipal Act, 2011 (1)The Chairperson and members of the Ward Committee shall have the right to seek information from the Municipal Commissioner or Executive Officer regarding any matter relating to the ward.
