Bombay High Court
Rupali Sakharam Deokar And Ors vs Satara College Of Engineering And ... on 23 July, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3761 OF 2012
Office Notes, Office Memoranda of Coram,
appearance, Court's orders or directions and Court's or Judge's orders
Registrar's orders
None present.
CORAM : V. R. KACHARE
I/c. REGISTRAR (JUDL-I)
Date : 23rd July, 2019
One week time (i.e. 30/07/2019) is granted as
a last chance to supply copies of Petition. If copies
are supplied within stipulated period, issue Rule,
notice to the Respondent Nos. 5 to 8.
sd/-
I/C. REGISTRAR (JUDL-I) ::: Uploaded on - 24/07/2019 ::: Downloaded on - 25/07/2019 01:54:29 :::