Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 157 in Reductions and Remissions (Andhra Pradesh) 157. Reduced the Stamp duty on sale deeds payable from 5% to 4% in all areas of Andhra Pradesh by G.O. Ms. No. 162 (Regn. I), Dept., Dated 30.3.2013.
