Himachal Pradesh High Court
Company Limited vs . Gurmeet Singh (Deceased) on 17 April, 2026
Cholamandalam M/s General Insurance Company Limited vs. Gurmeet Singh (deceased) through LRs and others .
FAO No. 282 of 2023 17.04.2026 Present: Mr. Virender Sharma, Advocate, for the appellant.
Mr. Manohar Lal Sharma, Advocate, for respondents No. 1(i) to 1(iv).
Mr. Shubham Negi, Advocate, vice Mr. J.R. Poswal, of Advocate, for respondents No. 2 & 3.
CMP Nos. 30815, 30817, 30818 & 30820 of 2025 rt Time for filing reply is being sought since 07.01.2026.
Till date, no reply has been filed. One last opportunity of four weeks is granted to file reply.
List after four weeks. It is made clear that if the reply is not filed within the aforesaid period, the right to file the same shall stand closed.
(Bipin C. Negi) Judge 17th April, 2026 (Tarun) ::: Downloaded on - 17/04/2026 20:41:16 :::CIS