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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(n) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(n)"enrolment centre" means a centre or temporary centre set up by an enrolling agency for carrying out enrolment of families and updating their information;