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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2)(ii) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018

(ii)the functions which the State commissioner has been empowered under Sections 80 and 81 of the Act and the highlights of the performance in this regard;