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[Cites 0, Cited by 0] [Section 290(1)] [Section 290] [Entire Act]

State of Odisha - Subsection

Section 290(1)(k) in Orissa Municipal Act, 1950

(k)manufacturing or distrilling sagoo or keuda water, manufacturing artificial manure, manufacturing or refining sugar candy or jaggery, tanning or manufacture of leather or leather goods, manufacturing lac and manufacturing bidis or cigars or gudakhu;