Section 10(29A)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 10(29A)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(29A)(a) in The Income Tax Act, 1961

(a)the Coffee Board constituted under section 4 of the Coffee Act, 1942 (7 of 1942) in any previous year relevant to any assessment year commencing on or after the 1st day of April, 1962 or the previous year in which such Board was constituted, whichever is later;

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Union of India - Subsection

Section 10(29A)(a) in The Income Tax Act, 1961