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Patna High Court - Orders

Mcnally Bharat Engineering Company ... vs The Bihar State Electricity Bord & Ors on 18 May, 2015

Author: Ravi Ranjan

Bench: Ravi Ranjan

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.7682 of 2015
                      ======================================================
                      Mcnally Bharat Engineering Company Limited
                                                                             .... .... Petitioner
                                                        Versus
                      The Bihar State Electricity Bord & Ors
                                                                          .... .... Respondents
                      ======================================================
                      CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
                      ORAL ORDER

2        18-05-2015

Learned counsel for the petitioner files a copy of the Synopsis and list of dates after serving a copy upon the other side. Let it be kept in record.

As prayed on behalf of the Bihar State Power Generation Company Ltd., put up this matter tomorrow (19.05.2015) under the same heading as learned counsel submits that he would be filing counter affidavit by tomorrow.

(Dr. Ravi Ranjan, J) N.H./-

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