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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 49 in The Clinical Establishments (Registration And Regulation) Act, 2010

49. Power to give directions.—

Without prejudice to the foregoing provisions of this Act, the authority shall have the power to issue such directions, including furnishing returns, statistics and other information for the proper functioning of clinical establishments and such directions shall be binding.