Himachal Pradesh High Court
Nhai vs . Shakuntla Devi & Anr. on 4 August, 2023
NHAI vs. Shakuntla Devi & anr.
OMP (M) No.85/2023 4.8.2023 Present: Mr. A.S. Rana, Advocate vice Mr. Sumeet Raj Sharma, .
Advocate, for the appellant/applicant.
Issue notice to the respondents returnable within three weeks, on taking steps within a period of two days.
List thereafter.
of ( Bipin C. Negi ) Judge rt 4th August, 2023 (CS) ::: Downloaded on - 04/08/2023 20:39:04 :::CIS