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Himachal Pradesh High Court

Nhai vs . Shakuntla Devi & Anr. on 4 August, 2023

NHAI vs. Shakuntla Devi & anr.

OMP (M) No.85/2023 4.8.2023 Present: Mr. A.S. Rana, Advocate vice Mr. Sumeet Raj Sharma, .

Advocate, for the appellant/applicant.

Issue notice to the respondents returnable within three weeks, on taking steps within a period of two days.

List thereafter.

of ( Bipin C. Negi ) Judge rt 4th August, 2023 (CS) ::: Downloaded on - 04/08/2023 20:39:04 :::CIS