Section 13 in National Security (Rajasthan Conditions of Detention) Order, 1984
13. Writing material.
- All detenus shall be supplied writing material at their own expenses, provided that the supply of paper shall be subject to the following conditions-(1)It shall be supplied ins mall quantities at a time and shall before delivery to the detenu be numbered and Jail stamps affixed to it: and(2)An additional lot shall not be supplied unless the paper already supplied is produced or is found to have been properly used.
