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Union of India - Section

Section 31 in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

31.Amendment of section 43

In section 43 of the principal Act, in sub-section (1), for clause (e), the following clause shall be substituted, namely:—
(e) benefit sharing amount and all other sums received by the Local Biodiversity Fund from such other sources as may be decided by the State Government.