Rajasthan High Court - Jaipur
Rajasthan State Road Transport ... vs Shoaib Akhtar S/O Shri Mohammad Salim on 4 April, 2019
Author: Goverdhan Bardhar
Bench: Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 1052/2019
Rajasthan State Road Transport Corporation Ltd.
----Appellant
Versus
Mohammad Saleem S/o Shri Najeer Mohammad,
----Respondent
Connected With S.B. Civil Miscellaneous Appeal No. 1118/2019 Rajasthan State Road Transport Corporation Ltd. Through Chairman
----Appellant Versus Mohammad Saleem S/o Shri Najeer Mohammad
----Respondent S.B. Civil Miscellaneous Appeal No. 1147/2019 Rajasthan State Road Transport Corporation Ltd. Through Chairman
----Appellant Versus Shoaib Akhtar S/o Shri Mohammad Salim
----Respondent S.B. Civil Miscellaneous Appeal No. 1156/2019 Rajasthan State Road Transport Corporation Ltd. Through Chairman
----Appellant Versus Smt Shamim Bano W/o Shri Firoz Khan D/o Shri Mohammad Saleem Mansoori
----Respondent S.B. Civil Miscellaneous Appeal No. 1158/2019 Rajasthan State Road Transport Corporation Ltd. Through Chairman
----Appellant Versus Shahina Bano D/o Shri Mohammad Saleem
----Respondent For Appellant(s) : Mr. Virendra Agrawal (Downloaded on 27/06/2019 at 10:29:27 PM) (2 of 2) [CMA-1052/2019] HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 04/04/2019 List these matters alongwith S.B. Civil Misc. Appeal No. 1093/2019, as prayed.
(GOVERDHAN BARDHAR),J Ashu/8-12 (Downloaded on 27/06/2019 at 10:29:27 PM) Powered by TCPDF (www.tcpdf.org)